Citation : 2013 Latest Caselaw 5335 ALL
Judgement Date : 2 September, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13270 of 2012 Applicant :- Yusuf Alias Raju Opposite Party :- State Of U.P. Counsel for Applicant :- Dhirendra Kr.Srivastava Counsel for Opposite Party :- Govt. Advocate,M.K.Chandel Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
No one is present on behalf of the learned counsel for the accused applicant.
Learned A.G.A. is present.
List again.
Order Date :- 2.9.2013
Monika
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!