Rajesh Kumar Gupta vs State Of U.P. Thru Secy. And 3 ...
2013 Latest Caselaw 5326 ALL

Citation : 2013 Latest Caselaw 5326 ALL
Judgement Date : 2 September, 2013

Allahabad High Court

Rajesh Kumar Gupta vs State Of U.P. Thru Secy. And 3 ... on 2 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 45266 of 2013
 

 
Petitioner :- Rajesh Kumar Gupta
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Jagdish Prasad Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by the learned Standing Counsel appearing for the respondents, the case is directed to be put-up as fresh on 10th September, 2013 so as to enable him to obtain instructions in the matter.

Sri J.P. Mishra, learned counsel for the petitioner will also examine the question as to under which provision, the Order dated 10th July, 2013, relied upon by the petitioner, has been passed.

Order Date :- 2.9.2013

Priyanka

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