Suraj Pal vs State Of U.P. Thru Secy. And 3 ...
2013 Latest Caselaw 5325 ALL

Citation : 2013 Latest Caselaw 5325 ALL
Judgement Date : 2 September, 2013

Allahabad High Court

Suraj Pal vs State Of U.P. Thru Secy. And 3 ... on 2 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 45378 of 2013
 

 
Petitioner :- Suraj Pal
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- H.M. Srivastava,Neeraj Srivastava
 
Counsel for Respondent :- C.S.C.,Manu Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Supplementary Affidavit has been filed today on behalf of the petitioner.

On prayer made by Sri Neeraj Srivastava, learned counsel for the petitioner, the case is directed to be put-up as fresh on 9th September, 2013 so as to enable him to obtain instructions in the matter.

Learned Standing Counsel appearing for the respondent Nos. 1, 2 and 3 may also obtain instructions in the meantime.

Order Date :- 2.9.2013

Priyanka

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