Girdhari & Others vs State Of U.P. And Others
2013 Latest Caselaw 6864 ALL

Citation : 2013 Latest Caselaw 6864 ALL
Judgement Date : 31 October, 2013

Allahabad High Court

Girdhari & Others vs State Of U.P. And Others on 31 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 20207 of 2003
 

 
Petitioner :- Girdhari & Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R.J. Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner states that he has filed an impleadment application on 28.4.2013. The same is not on record. The Office is direct to trace out the same and place it on record.

List in the next cause list.

Order Date :- 31.10.2013

Priyanka

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