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Yagya Prasad vs The State Of U.P.,Through ...
2013 Latest Caselaw 6857 ALL

Citation : 2013 Latest Caselaw 6857 ALL
Judgement Date : 31 October, 2013

Allahabad High Court
Yagya Prasad vs The State Of U.P.,Through ... on 31 October, 2013
Bench: Shri Narayan Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. SINGLE No. - 6277 of 2008
 

 
Petitioner :- Yagya Prasad
 
Respondent :- The State Of U.P.,Through Secretary,
 
Counsel for Petitioner :- Vyas Narayan Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

List is being revised. Case is called out. None appears to press the reliefs sought in the writ petition. Accordingly, the writ petition is dismissed for want of prosecution.

Order Date :- 31.10.2013

pp

 

 

 
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