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Jitendra Kumar Singh vs State Of U.P.Through Secy.
2013 Latest Caselaw 6855 ALL

Citation : 2013 Latest Caselaw 6855 ALL
Judgement Date : 31 October, 2013

Allahabad High Court
Jitendra Kumar Singh vs State Of U.P.Through Secy. on 31 October, 2013
Bench: Rajiv Sharma, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1051 of 1999
 

 
Petitioner :- Jitendra Kumar Singh
 
Respondent :- State Of U.P.Through Secy.
 
Counsel for Petitioner :- Sandeep Dixit
 
Counsel for Respondent :- C.S.C.,N.C.Mehrotra
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Disposed of vide our order of date passed on separate sheets, contained in Writ Petition No.1043 (SB) of 1995.

Order Date :- 31.10.2013

MH/-

 

 

 
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