Awadhesh Kumar Srivastava vs State Of U.P. Thru Secy. And 3 ...
2013 Latest Caselaw 6851 ALL

Citation : 2013 Latest Caselaw 6851 ALL
Judgement Date : 31 October, 2013

Allahabad High Court

Awadhesh Kumar Srivastava vs State Of U.P. Thru Secy. And 3 ... on 31 October, 2013

Bench: Uma Nath Singh, Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 36112 of 2013
 

 
Petitioner :- Awadhesh Kumar Srivastava
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Ravindra Prakash Srivasta,Ganesh Kumar Verma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Pankaj Naqvi,J.

Order(Oral)

Learned counsel for respondents states that he has filed counter affidavit in the Registry on 23.10.2013 but the same is not on record.

Registry is directed to trace out the counter affidavit and place it on record.

List the matter on 18.11.2013.

Interim order, if any, to continue till then.

Order Date :- 31.10.2013

anb

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