Mohd. Shakeel vs State Of U.P.
2013 Latest Caselaw 6846 ALL

Citation : 2013 Latest Caselaw 6846 ALL
Judgement Date : 31 October, 2013

Allahabad High Court

Mohd. Shakeel vs State Of U.P. on 31 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30444 of 2013
 

 
Applicant :- Mohd. Shakeel
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- K.K. Dwivedi,Anoop Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Heard learned counsel for the applicant.

Let counter affidavit be filed within two weeks.

Rejoinder affidavit, if any, may also be filed within one week thereafter.

List immediately thereafter.

Order Date :- 31.10.2013

Monika

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