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Rahamtun vs Civil Judge Junior Division ...
2013 Latest Caselaw 6845 ALL

Citation : 2013 Latest Caselaw 6845 ALL
Judgement Date : 31 October, 2013

Allahabad High Court
Rahamtun vs Civil Judge Junior Division ... on 31 October, 2013
Bench: Shri Narayan Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. SINGLE No. - 1874 of 2007
 

 
Petitioner :- Rahamtun
 
Respondent :- Civil Judge Junior Division Hardoi And 11 Others
 
Counsel for Petitioner :- L.K.Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

List is being revised. Case is called out. None appears to press the reliefs sought in the writ petition. Accordingly, the writ petition is dismissed for want of prosecution.

Order Date :- 31.10.2013

pp

 

 

 
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