Ram Chandra Chaudhary vs U.P. Rajya Krishi Utpadan Mandi ...
2013 Latest Caselaw 6843 ALL

Citation : 2013 Latest Caselaw 6843 ALL
Judgement Date : 31 October, 2013

Allahabad High Court

Ram Chandra Chaudhary vs U.P. Rajya Krishi Utpadan Mandi ... on 31 October, 2013

Bench: Rajiv Sharma, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1815 of 1999
 

 
Petitioner :- Ram Chandra Chaudhary
 
Respondent :- U.P. Rajya Krishi Utpadan Mandi Parishad
 
Counsel for Petitioner :- R.K. Chaudhary,A.Kalra
 
Counsel for Respondent :- N.C.Mehroatra,N.C.Mehrotra,Rajan Roy,S. Hasnain
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Dismissed vide our order of date passed on separate sheets, contained in Writ Petition No.1043 (SB) of 1995.

Order Date :- 31.10.2013

MH/-

Download the LatestLaws.com Mobile App