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S.D. Jain Boarding House ... vs State Of U.P. And Others
2013 Latest Caselaw 6841 ALL

Citation : 2013 Latest Caselaw 6841 ALL
Judgement Date : 31 October, 2013

Allahabad High Court
S.D. Jain Boarding House ... vs State Of U.P. And Others on 31 October, 2013
Bench: Uma Nath Singh, Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 55166 of 2012
 

 
Petitioner :- S.D. Jain Boarding House (S.D.Jain House) And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Kshitish Pandey,Vikas Budhwar
 
Counsel for Respondent :- C.S.C.,A.B.L.Gaur,Ram Gopal Tripathi
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Pankaj Naqvi,J.

Order(Oral)

No one appears for the University even in second round after pass over.

On request of learned counsel for petitioners, list the matter on 12.11.2013.

Order Date :- 31.10.2013

anb

 

 

 
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