Madhu Nandani vs District Magistrate Varanasi And ...
2013 Latest Caselaw 6837 ALL

Citation : 2013 Latest Caselaw 6837 ALL
Judgement Date : 31 October, 2013

Allahabad High Court

Madhu Nandani vs District Magistrate Varanasi And ... on 31 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 53006 of 2003
 

 
Petitioner :- Madhu Nandani
 
Respondent :- District Magistrate Varanasi And Others
 
Counsel for Petitioner :- Vijay Kumar Rai,Dr. Vinod Kumar Rai,Sankatha Rai,Sunil Dubey,V.K.Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri Sunil Dubey, learned counsel for the petitioner.

Order Date :- 31.10.2013

Priyanka

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