Mithai Lal Agrahari (Minor-B.C.) vs The State Of U.P.& Another
2013 Latest Caselaw 6836 ALL

Citation : 2013 Latest Caselaw 6836 ALL
Judgement Date : 31 October, 2013

Allahabad High Court

Mithai Lal Agrahari (Minor-B.C.) vs The State Of U.P.& Another on 31 October, 2013

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 7134 of 2013
 

 
Applicant :- Mithai Lal Agrahari (Minor-B.C.)
 
Opposite Party :- The State Of U.P.& Another
 
Counsel for Applicant :- Bajrang Bahadur Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ravindra Singh,J.

As prayed this application is disposed of as not pressed.

Order Date :- 31.10.2013

RPD

Download the LatestLaws.com Mobile App