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Ram Naresh Yadav vs Commissioner, Lucknow & Anr.
2013 Latest Caselaw 6835 ALL

Citation : 2013 Latest Caselaw 6835 ALL
Judgement Date : 31 October, 2013

Allahabad High Court
Ram Naresh Yadav vs Commissioner, Lucknow & Anr. on 31 October, 2013
Bench: Shri Narayan Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. SINGLE No. - 2414 of 2007
 

 
Petitioner :- Ram Naresh Yadav
 
Respondent :- Commissioner, Lucknow & Anr.
 
Counsel for Petitioner :- Santosh Kumar Yadav
 
Counsel for Respondent :- C.S.C.,R.B.S. Rathaur
 

 
Hon'ble Shri Narayan Shukla,J.

List is being revised. Case is called out. None appears to press the reliefs sought in the writ petition. Accordingly, the writ petition is dismissed for want of prosecution.

Order Date :- 31.10.2013

pp

 

 

 
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