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Santosh Kuamr And Another vs Inspector General Of Police ...
2013 Latest Caselaw 6832 ALL

Citation : 2013 Latest Caselaw 6832 ALL
Judgement Date : 31 October, 2013

Allahabad High Court
Santosh Kuamr And Another vs Inspector General Of Police ... on 31 October, 2013
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 14850 of 2003
 

 
Petitioner :- Santosh Kuamr And Another
 
Respondent :- Inspector General Of Police Allahabad Zone, Allahabad & Ors.
 
Counsel for Petitioner :- Ajay Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

In the instant writ petition, an interim order was granted in favour of the petitioner on 8.4.2003.

A perusal of the record shows that notices have not been issued to respondent Nos. 4 to 9.

Let notices be issued to respondent Nos. 4 to 9.

Steps to be taken within two weeks.

List on date fixed in the notice.

Order Date :- 31.10.2013

Priyanka

 

 

 
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