Ram Siromani & Others vs Divisional Forest Officer ...
2013 Latest Caselaw 6829 ALL

Citation : 2013 Latest Caselaw 6829 ALL
Judgement Date : 31 October, 2013

Allahabad High Court

Ram Siromani & Others vs Divisional Forest Officer ... on 31 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 32118 of 2002
 

 
Petitioner :- Ram Siromani & Others
 
Respondent :- Divisional Forest Officer Mirzapur & Others
 
Counsel for Petitioner :- V.K. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Case called out in the revise list.

Learned counsel for the parties are not present.

The case is passed over for the day.

Order Date :- 31.10.2013

Priyanka

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