Smt. Pushpa Devi vs State Of U.P.And Others
2013 Latest Caselaw 6828 ALL

Citation : 2013 Latest Caselaw 6828 ALL
Judgement Date : 31 October, 2013

Allahabad High Court

Smt. Pushpa Devi vs State Of U.P.And Others on 31 October, 2013

Bench: Uma Nath Singh, Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 58561 of 2012
 

 
Petitioner :- Smt. Pushpa Devi
 
Respondent :- State Of U.P.And Others
 
Counsel for Petitioner :- D.N.Joshi,Kalp Nath Bind,Krishna Nand Singh
 
Counsel for Respondent :- C.S.C.,Shyam Dhar Pandey
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Pankaj Naqvi,J.

Order(Oral)

In view of illness slip submitted on behalf of Shri Shyam Dhar Pandey, learned counsel for respondents, let this matter be listed on 12.11.2013.

Order Date :- 31.10.2013

anb

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