Sanjeev Mishra vs State Of U.P. And Others
2013 Latest Caselaw 6827 ALL

Citation : 2013 Latest Caselaw 6827 ALL
Judgement Date : 31 October, 2013

Allahabad High Court

Sanjeev Mishra vs State Of U.P. And Others on 31 October, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 20479 of 2003
 

 
Petitioner :- Sanjeev Mishra
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Ashutosh Srivastava,Anil Kumar Bajpai
 
Counsel for Respondent :- C.S.C.,P.S. Baghel
 

 
Hon'ble Anjani Kumar Mishra,J.

List in the next cause list showing the name of Sri Gautam Baghel as counsel for the respondent Nos. 2 and 3.

Order Date :- 31.10.2013

Priyanka

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