Rajpal Singh vs State Of U.P.& 4 Ors.
2013 Latest Caselaw 6826 ALL

Citation : 2013 Latest Caselaw 6826 ALL
Judgement Date : 31 October, 2013

Allahabad High Court

Rajpal Singh vs State Of U.P.& 4 Ors. on 31 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 60561 of 2013
 

 
Petitioner :- Rajpal Singh
 
Respondent :- State Of U.P.& 4 Ors.
 
Counsel for Petitioner :- Satyaveer Singh
 
Counsel for Respondent :- C.S.C.,Baleshwar Chaturvedi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the respondents requested for sometime to find out whether any alternative remedy is provided against the impugned order.

On the request of learned counsel for both the parties, put up on 14.11.2013 as fresh.

Order Date :- 31.10.2013

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