Irfan vs State Of U.P. And 3 Others
2013 Latest Caselaw 6820 ALL

Citation : 2013 Latest Caselaw 6820 ALL
Judgement Date : 31 October, 2013

Allahabad High Court

Irfan vs State Of U.P. And 3 Others on 31 October, 2013

Bench: Uma Nath Singh, Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 45395 of 2013
 

 
Petitioner :- Irfan
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- N.I. Jafri,D.K. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Pankaj Naqvi,J.

Order(Oral)

Learned counsel for the parties state that they had filed their counter affidavit and rejoinder affidavit in the Registry on 16.9.2013 and 5.10.2013 respectively.

As the same are not on record, the Registry is directed to trace out and place on record.

List in next cause list.

Order Date :- 31.10.2013

anb

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