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Parmatma Prasad S/O Late Ram ... vs Rajesh Kumar & Ors. ( Sapl 362/2006 ...
2013 Latest Caselaw 6817 ALL

Citation : 2013 Latest Caselaw 6817 ALL
Judgement Date : 31 October, 2013

Allahabad High Court
Parmatma Prasad S/O Late Ram ... vs Rajesh Kumar & Ors. ( Sapl 362/2006 ... on 31 October, 2013
Bench: Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- REVIEW PETITION DEFECTIVE No. - 477 of 2010
 

 
Petitioner :- Parmatma Prasad S/O Late Ram Lakhan (Dead) & Ors.
 
Respondent :- Rajesh Kumar & Ors. ( Sapl 362/2006 )
 
Counsel for Petitioner :- G.P. Mishra
 

 
Hon'ble Dr. Satish Chandra,J.

List has been revised.

None appeared on behalf of the review-petitioners to press this review petition.

It may be mentioned that the law helps those who are vigilant and not those who sleep over their rights as per the maxim, "VIGILANTIBUS, ET NON DORMIENIBUS, JURA SUB VENIUNT".

The review petition is dismissed for want of prosecution.

Order Date :- 31.10.2013

ank

 

 

 
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