Noora Bano And 2 Others vs Regional Manager Union Bank And 2 ...
2013 Latest Caselaw 6816 ALL

Citation : 2013 Latest Caselaw 6816 ALL
Judgement Date : 31 October, 2013

Allahabad High Court

Noora Bano And 2 Others vs Regional Manager Union Bank And 2 ... on 31 October, 2013

Bench: Uma Nath Singh, Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 48024 of 2013
 

 
Petitioner :- Noora Bano And 2 Others
 
Respondent :- Regional Manager Union Bank And 2 Others
 
Counsel for Petitioner :- Qazi Vakil Ahmad
 
Counsel for Respondent :- Ashish Agrawal,S.C.
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Pankaj Naqvi,J.

Order(Oral)

Counter affidavit filed in Court is taken on record.

Learned counsel for petitioners prays for and is granted a week's time to file rejoinder affidavit.

List the matter on 8.11.2013.

Order Date :- 31.10.2013

anb

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