Kamlesh vs State Of U.P. Thru Secy. And 3 ...
2013 Latest Caselaw 6814 ALL

Citation : 2013 Latest Caselaw 6814 ALL
Judgement Date : 31 October, 2013

Allahabad High Court

Kamlesh vs State Of U.P. Thru Secy. And 3 ... on 31 October, 2013

Bench: Uma Nath Singh, Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 19412 of 2013
 

 
Petitioner :- Kamlesh
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- R.K. Tiwari
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Pankaj Naqvi,J.

Order(Oral)

List in next cause list showing name of Shri Vikas Chandra Srivastava, as one of the counsel for respondents.

Order Date :- 31.10.2013

anb

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