Narendra Kumar vs State Of U.P.Through Secy.
2013 Latest Caselaw 6813 ALL

Citation : 2013 Latest Caselaw 6813 ALL
Judgement Date : 31 October, 2013

Allahabad High Court

Narendra Kumar vs State Of U.P.Through Secy. on 31 October, 2013

Bench: Rajiv Sharma, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 312 of 1999
 

 
Petitioner :- Narendra Kumar
 
Respondent :- State Of U.P.Through Secy.
 
Counsel for Petitioner :- Rajan Roy,Sanjai Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Dismissed vide our order of date passed on separate sheets, contained in Writ Petition No.1043 (SB) of 1995.

Order Date :- 31.10.2013

MH/-

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