Vidya Kant Upadhyay vs High Court Of Judicature At ...
2013 Latest Caselaw 6786 ALL

Citation : 2013 Latest Caselaw 6786 ALL
Judgement Date : 30 October, 2013

Allahabad High Court

Vidya Kant Upadhyay vs High Court Of Judicature At ... on 30 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 60121 of 2013
 

 
Petitioner :- Vidya Kant Upadhyay
 
Respondent :- High Court Of Judicature At Alld.Thru R.G. And Anr.
 
Counsel for Petitioner :- S.P.Srivastava,Gajendra Pratap
 
Counsel for Respondent :- Manish Goyal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

On the request of Sri Manish Goyal, Advocate, put up on 14.11.2013 as fresh.

Order Date :- 30.10.2013

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