Shiv Narain Yadav vs State Of U.P.
2013 Latest Caselaw 6783 ALL

Citation : 2013 Latest Caselaw 6783 ALL
Judgement Date : 30 October, 2013

Allahabad High Court

Shiv Narain Yadav vs State Of U.P. on 30 October, 2013

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 6702 of 2013
 

 
Applicant :- Shiv Narain Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- A.P.Singh Vishen
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ravindra Singh,J.

Heard learned counsel for the applicant and learned A.G.A.

It is submitted by learned counsel for the applicant that he does not want to press this application.

Therefore, this application is disposed of as not pressed.

Order Date :- 30.10.2013

RPD

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