Smt. Munni Devi vs State Of U.P.
2013 Latest Caselaw 6777 ALL

Citation : 2013 Latest Caselaw 6777 ALL
Judgement Date : 30 October, 2013

Allahabad High Court

Smt. Munni Devi vs State Of U.P. on 30 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30355 of 2013
 

 
Applicant :- Smt. Munni Devi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mrityunjay Dwivedi,Devesh Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the petitioner-applicant is present.

Let counter affidavit be filed within two weeks.

Rejoinder affidavit, if any, may also be filed within one week thereafter.

List immediately after expiry of the aforesaid period.

Order Date :- 30.10.2013

Monika

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