Lalu Pal vs The State Of U.P.
2013 Latest Caselaw 6770 ALL

Citation : 2013 Latest Caselaw 6770 ALL
Judgement Date : 30 October, 2013

Allahabad High Court

Lalu Pal vs The State Of U.P. on 30 October, 2013

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 6687 of 2013
 

 
Applicant :- Lalu Pal
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Anadi Baneraj,Anil Kumar Mishra
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ravindra Singh,J.

On behalf of the applicant the bail application No. 5118 of 2013 has already been filed. Therefore, this bail application is not non maintainable.

Accordingly it is disposed of as not maintainable.

Order Date :- 30.10.2013

RPD

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