Sompal vs State Of U.P.
2013 Latest Caselaw 6768 ALL

Citation : 2013 Latest Caselaw 6768 ALL
Judgement Date : 30 October, 2013

Allahabad High Court

Sompal vs State Of U.P. on 30 October, 2013

Bench: Ashok Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL APPEAL No. - 4814 of 2013
 

 
Appellant :- Sompal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ajay Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ashok Srivastava,J.

Notice has been accepted by the learned A.G.A. on behalf of the State.

The appeal is admitted for hearing.

Objection may be filed within three weeks. Rejoinder affidavit, if any, may be filed within a week thereafter.

Summon the lower court record.

List on 5.12.2013.

Order Date :- 30.10.2013

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