Sanjoo Yadav vs State Of U.P.
2013 Latest Caselaw 6765 ALL

Citation : 2013 Latest Caselaw 6765 ALL
Judgement Date : 30 October, 2013

Allahabad High Court

Sanjoo Yadav vs State Of U.P. on 30 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30288 of 2013
 

 
Applicant :- Sanjoo Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Janardan Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the petitioner-applicant is present.

It is submitted that the accused applicant was living with the deceased in the railway quarter.

Let counter affidavit be filed within two weeks.

Rejoinder affidavit, if any, may also be filed within one week thereafter.

List immediately after expiry of three weeks.

Order Date :- 30.10.2013

Monika

Download the LatestLaws.com Mobile App