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Ram Mohan Sharma vs State Of U.P.& Anr.
2013 Latest Caselaw 6759 ALL

Citation : 2013 Latest Caselaw 6759 ALL
Judgement Date : 30 October, 2013

Allahabad High Court
Ram Mohan Sharma vs State Of U.P.& Anr. on 30 October, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 60270 of 2013
 

 
Petitioner :- Ram Mohan Sharma
 
Respondent :- State Of U.P.& Anr.
 
Counsel for Petitioner :- Gopal Mishra
 
Counsel for Respondent :- C.S.C.,Manish Goyal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

On the request of Sri Manish Goyal, Advocate, put up on 14.11.2013 as fresh.

Order Date :- 30.10.2013

OP

 

 

 
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