Raju & Another vs State Of U.P.
2013 Latest Caselaw 6740 ALL

Citation : 2013 Latest Caselaw 6740 ALL
Judgement Date : 30 October, 2013

Allahabad High Court

Raju & Another vs State Of U.P. on 30 October, 2013

Bench: Ashok Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL APPEAL No. - 4773 of 2013
 

 
Appellant :- Raju & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sanchita Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ashok Srivastava,J.

Put tomorrow in the supplementary fresh list.

Order Date :- 30.10.2013

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