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M/S Ozone Builders And Developers ... vs State Of U.P. And 3 Others
2013 Latest Caselaw 6717 ALL

Citation : 2013 Latest Caselaw 6717 ALL
Judgement Date : 29 October, 2013

Allahabad High Court
M/S Ozone Builders And Developers ... vs State Of U.P. And 3 Others on 29 October, 2013
Bench: Arun Tandon, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 53710 of 2013
 

 
Petitioner :- M/S Ozone Builders And Developers Pvt. Ltd.
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Anoop Trivedi
 
Counsel for Respondent :- C.S.C.,Satyam Yadav
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

List/ put up on 7.11.2013 for further orders along with all connected matter.

Parties are at liberty to file their affidavits, if any by the next date.

Order Date :- 29.10.2013

Priyanka

 

 

 
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