Sri Durga Ji Virajman Mandir Thru. ... vs Girja Prasad (Now Dead) Thru. Smt. ...
2013 Latest Caselaw 6708 ALL

Citation : 2013 Latest Caselaw 6708 ALL
Judgement Date : 29 October, 2013

Allahabad High Court

Sri Durga Ji Virajman Mandir Thru. ... vs Girja Prasad (Now Dead) Thru. Smt. ... on 29 October, 2013

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SECOND APPEAL No. - 334 of 2013
 

 
Appellant :- Sri Durga Ji Virajman Mandir Thru. Managing Trustee & Anr.
 
Respondent :- Girja Prasad (Now Dead) Thru. Smt. Raj Kumari & Others
 
Counsel for Appellant :- S.K. Bajpai,Pushpa Sharma
 

 
Hon'ble Ritu Raj Awasthi,J.

Dismissed.

For orders, see my order of date passed on separate sheets in Second Appeal No. 333 of 2013.

Order Date :- 29.10.2013

Santosh/-

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