Dr. Wasi Ullah vs State Of U.P.& 2 Ors.
2013 Latest Caselaw 6696 ALL

Citation : 2013 Latest Caselaw 6696 ALL
Judgement Date : 29 October, 2013

Allahabad High Court

Dr. Wasi Ullah vs State Of U.P.& 2 Ors. on 29 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 53132 of 2013
 

 
Petitioner :- Dr. Wasi Ullah
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- Mohd. Shabbir,R.K.Singh
 
Counsel for Respondent :- C.S.C.,V.P.Mathur
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Sri Y.K. Yadav, learned Standing Counsel, produced before us the instruction received by him, enclosing certain correspondences between the Public Service Commission and the Principal Secretary with the Director, Unani Services, U.P., Lucknow. He prays for and is granted a weeks time to take further steps in the matter.

Put up on 19.11.2013 as fresh.

Order Date :- 29.10.2013

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