Dr. Harendra Kumar And 2 Ors. vs State Of U.P.& 4 Ors.
2013 Latest Caselaw 6690 ALL

Citation : 2013 Latest Caselaw 6690 ALL
Judgement Date : 29 October, 2013

Allahabad High Court

Dr. Harendra Kumar And 2 Ors. vs State Of U.P.& 4 Ors. on 29 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 52242 of 2013
 

 
Petitioner :- Dr. Harendra Kumar And 2 Ors.
 
Respondent :- State Of U.P.& 4 Ors.
 
Counsel for Petitioner :- Faizan Ahmad,S.F.A.Naqvi
 
Counsel for Respondent :- C.S.C.,Anurag Khanna
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Rejoinder affidavit filed today. The same may be placed on record.

On the request of learned counsel for both the parties, put up on 6.11.2013 as fresh.

Order Date :- 29.10.2013

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