Ajeet Kumar vs State Of U.P.& 4 Ors.
2013 Latest Caselaw 6665 ALL

Citation : 2013 Latest Caselaw 6665 ALL
Judgement Date : 28 October, 2013

Allahabad High Court

Ajeet Kumar vs State Of U.P.& 4 Ors. on 28 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 43655 of 2013
 

 
Petitioner :- Ajeet Kumar
 
Respondent :- State Of U.P.& 4 Ors.
 
Counsel for Petitioner :- Swarn Kumar Srivastava,Anil Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,L.P.Tiwari,Madan Mohan,Shree Kant
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

List in week commencing 11.11.2013. Till the next date of listing, interim order shall continue.

Order Date :- 28.10.2013

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