Prem Chandra & Another vs State Of U.P. & Another
2013 Latest Caselaw 6662 ALL

Citation : 2013 Latest Caselaw 6662 ALL
Judgement Date : 28 October, 2013

Allahabad High Court

Prem Chandra & Another vs State Of U.P. & Another on 28 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 763 of 2007
 

 
Revisionist :- Prem Chandra & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- D.R. Choudhary,M.C.Singh,Rahul Pandey,V.S.Chaudhry
 
Counsel for Opposite Party :- Govt. Advocate,Amit Kumar Singh,Mrs.Swati Agrawal,T.C.Sharma
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the revisionist to press this revision.

Learned A.G.A. is present.

List this matter in the next cause list.

Order Date :- 28.10.2013

Monika

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