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Shri Balesh Dhar Dwivedi And 4 ... vs State Of U.P. And 2 Others
2013 Latest Caselaw 6659 ALL

Citation : 2013 Latest Caselaw 6659 ALL
Judgement Date : 28 October, 2013

Allahabad High Court
Shri Balesh Dhar Dwivedi And 4 ... vs State Of U.P. And 2 Others on 28 October, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 56959 of 2013
 

 
Petitioner :- Shri Balesh Dhar Dwivedi And 4 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Anjali Upadhya,Hanuman Upadhyaya
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Sri A.K. Roy, learned Standing Counsel, states that he has received instruction and may file counter affidavit within a week.

Put up on 7.11.2013 as fresh.

Order Date :- 28.10.2013

OP

 

 

 
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