Udai Bhan Singh vs State Of U.P. And Another
2013 Latest Caselaw 6658 ALL

Citation : 2013 Latest Caselaw 6658 ALL
Judgement Date : 28 October, 2013

Allahabad High Court

Udai Bhan Singh vs State Of U.P. And Another on 28 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 34279 of 2013
 

 
Petitioner :- Udai Bhan Singh
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- A.B. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel filed counter affidavit today on behalf of respondent no. 1. The same may be placed on record.

Learned counsel for the petitioner prays for and is granted three weeks time to file rejoinder affidavit.

List in week commencing 18.11.2013. Till the next date of listing, interim order shall continue.

Order Date :- 28.10.2013

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