Azim Bhai vs Manish Asija And Others
2013 Latest Caselaw 6657 ALL

Citation : 2013 Latest Caselaw 6657 ALL
Judgement Date : 28 October, 2013

Allahabad High Court

Azim Bhai vs Manish Asija And Others on 28 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- ELECTION PETITION No. - 7 of 2012
 

 
Petitioner :- Azim Bhai
 
Respondent :- Manish Asija And Others
 
Counsel for Petitioner :- Afzal Ahmad,Udayan Nandan
 
Counsel for Respondent :- P.K.Jain,N.K. Chaturvedi
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the petitioner to press this petition.

Learned counsel for the respondents are present.

List this matter after fifteen days. Rejoinder affidavit, if any, be also filed within ten days positively.

Order Date :- 28.10.2013

Monika

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