Brajendra Nath Dwivedi @ Deepu ... vs State Of U.P.
2013 Latest Caselaw 6656 ALL

Citation : 2013 Latest Caselaw 6656 ALL
Judgement Date : 28 October, 2013

Allahabad High Court

Brajendra Nath Dwivedi @ Deepu ... vs State Of U.P. on 28 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9328 of 2013
 

 
Applicant :- Brajendra Nath Dwivedi @ Deepu Dwivedi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shiv Nath Singh,Satyam Singh
 
Counsel for Opposite Party :- Govt. Advocate,Rajiv Lochan Shukla
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

The case is released.

List this case before another bench after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 28.10.2013

Monika

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