Dr. Lal Ji Singh vs National Comm. For Scheduled ...
2013 Latest Caselaw 6654 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 59806 of 2013
 

 
Petitioner :- Dr. Lal Ji Singh
 
Respondent :- National Comm. For Scheduled Castes And Others
 
Counsel for Petitioner :- Harshita Raghuvanshi
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Heard.

Impleadment application is allowed.

Let necessary impleadment be made (in the arrey of the parties) during the course of the day.

Notices on behalf of respondent nos. 8 and 9 have been accepted by Sri Manoj Kumar Verma, learned Advocate.

Issue notice on behalf of respondent nos. 10, 11, 12 and 13 as well as to respondent nos. 1 and 2 fixing 12th November, 2013, as the next date fixed in the matter. Steps will be taken within three days.

In addition to what has been recorded by us when the matter was taken up yesterday at the residence of one of us (Arun Tandon, J) a query was made to Mr. Manoj Kumar Verma, learned counsel for the respondent nos. 8 and 9 as to what is the exact complaint against the Vice-Chancellor of the University. He only replied that the Assistant Registrar and the Registrar were unable to answer the query of the National Commission for the Schedules Castes, and therefore, the Vice Chancellor has been summoned.

We are of the opinion that if the informations given by the Assistant Registrar and the Registrar do not satisfy the query made by the Commission, it is open to the Commission to take a final decision in the matter and to make its recommendation to the President. When there is no complaint specifically against the Vice Chancellor in respect to the complaint before the Commission, we hardly see any reason for his summoning before the Commission. It is, therefore, provided that till the next date fixed in the matter, it will not be necessary for the Vice Chancellor to appear before the Commission, and the Commission is free to decide the complaints of the complainants on the informations supplied by the University.

Order Date :- 28.10.2013

Priyanka