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Ram Rekha Singh vs State Of U.P. & Others
2013 Latest Caselaw 6653 ALL

Citation : 2013 Latest Caselaw 6653 ALL
Judgement Date : 28 October, 2013

Allahabad High Court
Ram Rekha Singh vs State Of U.P. & Others on 28 October, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 17459 of 2012
 

 
Petitioner :- Ram Rekha Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Manish Kumar Nigam,Manoj Kumar
 
Counsel for Respondent :- C. S. C.,V.P. Mathur
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Due to paucity of time, it is not possible to take up the case.

List in week commencing 11.11.2013. Till the next date of listing, interim order shall continue.

Order Date :- 28.10.2013

OP

 

 

 
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