Munna vs State Of U.P.
2013 Latest Caselaw 6652 ALL

Citation : 2013 Latest Caselaw 6652 ALL
Judgement Date : 28 October, 2013

Allahabad High Court

Munna vs State Of U.P. on 28 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32433 of 2009
 

 
Applicant :- Munna
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Satya Srivastava
 
Counsel for Opposite Party :- Govt Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is not present.

Learned A.G.A. is present.

List this matter in the next cause list.

Order Date :- 28.10.2013

Monika

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