Shesh Pratap Singh vs State Of U.P.
2013 Latest Caselaw 6648 ALL

Citation : 2013 Latest Caselaw 6648 ALL
Judgement Date : 28 October, 2013

Allahabad High Court

Shesh Pratap Singh vs State Of U.P. on 28 October, 2013

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 6157 of 2013
 

 
Applicant :- Shesh Pratap Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Har Govind Singh Parihar,Shashank Shekhar Parihar
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ravindra Singh,J.

Learned counsel for the applicant wants to withdraw the correction application.

Accordingly it is dismissed as withdrawn.

Order Date :- 28.10.2013

RPD

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