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Dr. Alok Kumar Mishra And Anr. vs State Of U.P.& 10 Ors.
2013 Latest Caselaw 6647 ALL

Citation : 2013 Latest Caselaw 6647 ALL
Judgement Date : 28 October, 2013

Allahabad High Court
Dr. Alok Kumar Mishra And Anr. vs State Of U.P.& 10 Ors. on 28 October, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 44288 of 2013
 

 
Petitioner :- Dr. Alok Kumar Mishra And Anr.
 
Respondent :- State Of U.P.& 10 Ors.
 
Counsel for Petitioner :- Abhishek Srivastava
 
Counsel for Respondent :- C.S.C.,Ikram Ahmad
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Sri Y. K. Yadav, learned Standing Counsel, states that he has received instruction. He prays for and is granted two weeks time to file counter affidavit.

List in week commencing 18.11.2013. Till the next date of listing, interim order shall continue.

Order Date :- 28.10.2013

OP

 

 

 
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