Bharat vs Jai Prakahs Anchal And Others
2013 Latest Caselaw 6646 ALL

Citation : 2013 Latest Caselaw 6646 ALL
Judgement Date : 28 October, 2013

Allahabad High Court

Bharat vs Jai Prakahs Anchal And Others on 28 October, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- ELECTION PETITION No. - 8 of 2012
 

 
Petitioner :- Bharat
 
Respondent :- Jai Prakahs Anchal And Others
 
Counsel for Petitioner :- Gagan Mehta,K.R.Singh
 
Counsel for Respondent :- Akanksha Yadav,Prem Prakash
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the petition to press this petition.

Learned counsel for the respondent is present.

Rejoinder affidavit has not been filed.

List this matter in the next cause list. In the meanwhile, rejoinder affidavit be filed.

Order Date :- 28.10.2013

Monika

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