Dr. P.K.Manglik vs State Of U.P.& 2 Ors.
2013 Latest Caselaw 6644 ALL

Citation : 2013 Latest Caselaw 6644 ALL
Judgement Date : 28 October, 2013

Allahabad High Court

Dr. P.K.Manglik vs State Of U.P.& 2 Ors. on 28 October, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 35977 of 2013
 

 
Petitioner :- Dr. P.K.Manglik
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- Amitabh Agarwal
 
Counsel for Respondent :- C.S.C.,Anurag Khanna,Pankaj Govil
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Rejoinder affidavit filed today. The same may be placed on record.

List in the next cause list. Till then, interim order shall continue.

Order Date :- 28.10.2013

Download the LatestLaws.com Mobile App