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Dr. Ram Bharosey Lal Singhal vs State Of U.P. Thru' Secry. And 3 ...
2013 Latest Caselaw 6643 ALL

Citation : 2013 Latest Caselaw 6643 ALL
Judgement Date : 28 October, 2013

Allahabad High Court
Dr. Ram Bharosey Lal Singhal vs State Of U.P. Thru' Secry. And 3 ... on 28 October, 2013
Bench: Rajes Kumar, Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 56539 of 2013
 

 
Petitioner :- Dr. Ram Bharosey Lal Singhal
 
Respondent :- State Of U.P. Thru' Secry. And 3 Others
 
Counsel for Petitioner :- Akalank Jain
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks.

List thereafter.

Order Date :- 28.10.2013

OP

 

 

 
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